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[Cites 0, Cited by 0] [Section 45(24)] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(24)(c) in Rajasthan Co-operative Societies Rules, 2003

(c)the number of ballot paper declared to be invalid or rejected.
(ii)On the basis of this return, the candidates who have secured the largest number of valid votes shall be declared elected and their names shall be published on a notice board outside the place of counting and on the notice board of the Society under the signatures of the Election Officer: