Bombay High Court
Rohee Tangappan Joseph @ Rohi @ Satish ... vs The Central Bureau Of Investigation And ... on 21 June, 2023
Author: Gauri Godse
Bench: Revati Mohite Dere, Gauri Godse
4-ia.1584.2021(gr).doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL INTERIM APPLICATION NO.1584 OF 2021
IN
CRIMINAL APPEAL NO.828 OF 2018
WITH
CRIMINAL APPEAL NO.828 OF 2018
Rohee Tangappan Joseph @
Rohi @ Satish Kalya @Sir ...Applicant/Appellant
Versus
The Central Bureau of Investigation and Anr. ...Respondents
WITH
CRIMINAL APPLICATION NO.77 OF 2019
Central Bureau of Investigation ...Applicant
Versus
Paulson Joseph Palitara ...Respondent
WITH
CRIMINAL APPEAL NO.653 OF 2018
WITH
CRIMINAL INTERIM APPLICATION NO.396 OF 2022
IN
CRIMINAL APPEAL NO.653 OF 2018
Deepak Dalvirsingh Sisodiya ...Appellant/Applicant
Versus
State of Maharashtra and Anr. ...Respondents
N. S. Chitnis 1/3
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4-ia.1584.2021(gr).doc
WITH
CRIMINAL APPEAL NO.829 OF 2018
WITH
CRIMINAL INTERIM APPLICATION NO.590 OF 2019
IN
CRIMINAL APPEAL NO.829 OF 2018
Anil Bhanudas Waghmode ...Appellant/Applicant
Versus
The State of Maharashtra and Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.908 OF 2018
Rajendra Sadashiv Nikalje
@ Chhota Rajan @Nana @Seth @ Sir ...Appellant
Versus
The State of Maharashtra ...Respondent
WITH
CRIMINAL APPEAL NO.230 OF 2019
Arun Janardan Dake ...Appellant
Versus
The Central Bureau of Investigation and Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.237 OF 2019
Abhijit Kashinath Shinde ...Appellant
Versus
The Central Bureau of Investigation and Anr. ...Respondents
N. S. Chitnis 2/3
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4-ia.1584.2021(gr).doc
WITH
CRIMINAL APPEAL NO.239 OF 2019
Sachin Suresh Gaikwad ...Appellant
Versus
The Central Bureau of Investigation and Anr. ...Respondents
WITH
CRIMINAL APPEAL NO.348 OF 2019
Mangesh Damodar Aagvane @ Mangya ...Appellant
Versus
The Central Bureau of Investigation and Anr. ...Respondents
Mr. Shirish Gupte, Senior Advocate a/w Mr. Rajendra Rathod,
Mr. Umar Dalvi and Mr. Mujtaba Shaikh, for the Applicant/Appellant
in IA/1584/2021.
Mr. Pradip D. Gharat, Special P.P. for the Respondent - CBI.
CORAM : REVATI MOHITE DERE &
GAURI GODSE, JJ.
DATE : 21st JUNE 2023 P.C. :
1. Stand over to 12th July 2023 at 2:30 p.m., subject to overnight part-heard matter.
GAURI GODSE, J. REVATI MOHITE DERE, J.
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