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Rajasthan High Court - Jodhpur

M/S Bhole Baba Milk Food Industries ... vs State Of Rajasthan on 15 May, 2023

Bench: Vijay Bishnoi, Praveer Bhatnagar

     HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                      JODHPUR
              D.B. Civil Writ Petition No. 6955/2021

M/s. Golcha Minerals Private Ltd.
                                                                   ----Petitioner
                                    Versus
State Of Rajasthan
                                                                 ----Respondent
                              Connected With
1. D.B. Civil Writ Petition No. 4850/2020
2. D.B. Civil Writ Petition No. 5037/2020
3. D.B. Civil Writ Petition No. 5289/2020
4. D.B. Civil Writ Petition No. 5541/2020
5. D.B. Civil Writ Petition No. 5653/2020
6. D.B. Civil Writ Petition No. 6436/2020
7. D.B. Civil Writ Petition No. 6641/2020
8. D.B. Civil Writ Petition No. 6964/2020
9. D.B. Civil Writ Petition No. 7537/2020
10. D.B. Civil Writ Petition No. 7780/2020
11. D.B. Civil Writ Petition No. 8439/2020
12. D.B. Civil Writ Petition No. 8537/2020
13. D.B. Civil Writ Petition No. 8617/2020
14. D.B. Civil Writ Petition No. 8668/2020
15. D.B. Civil Writ Petition No. 8760/2020
16. D.B. Civil Writ Petition No. 9272/2020
17. D.B. Civil Writ Petition No. 9435/2020
18. D.B. Civil Writ Petition No. 10688/2020
19. D.B. Civil Writ Petition No. 10692/2020
20. D.B. Civil Writ Petition No. 10731/2020
21. D.B. Civil Writ Petition No. 10781/2020
22. D.B. Civil Writ Petition No. 10789/2020
23. D.B. Civil Writ Petition No. 10861/2020
24. D.B. Civil Writ Petition No. 10896/2020
25. D.B. Civil Writ Petition No. 10907/2020
26. D.B. Civil Writ Petition No. 11178/2020
27. D.B. Civil Writ Petition No. 11188/2020
28. D.B. Civil Writ Petition No. 11261/2020
29. D.B. Civil Writ Petition No. 11262/2020

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30. D.B. Civil Writ Petition No. 11267/2020
31. D.B. Civil Writ Petition No. 11268/2020
32. D.B. Civil Writ Petition No. 11271/2020
33. D.B. Civil Writ Petition No. 11284/2020
34. D.B. Civil Writ Petition No. 11286/2020
35. D.B. Civil Writ Petition No. 11328/2020
36. D.B. Civil Writ Petition No. 11338/2020
37. D.B. Civil Writ Petition No. 11340/2020
38. D.B. Civil Writ Petition No. 11342/2020
39. D.B. Civil Writ Petition No. 11365/2020
40. D.B. Civil Writ Petition No. 11379/2020
41. D.B. Civil Writ Petition No. 11380/2020
42. D.B. Civil Writ Petition No. 11393/2020
43. D.B. Civil Writ Petition No. 11456/2020
44. D.B. Civil Writ Petition No. 11471/2020
45. D.B. Civil Writ Petition No. 11488/2020
46. D.B. Civil Writ Petition No. 11561/2020
47. D.B. Civil Writ Petition No. 11603/2020
48. D.B. Civil Writ Petition No. 11616/2020
49. D.B. Civil Writ Petition No. 12475/2020
50. D.B. Civil Writ Petition No. 12513/2020
51. D.B. Civil Writ Petition No. 1031/2021
52. D.B. Civil Writ Petition No. 3024/2021
53. D.B. Civil Writ Petition No. 4255/2021
54. D.B. Civil Writ Petition No. 9337/2021
55. D.B. Civil Writ Petition No. 9369/2021
56. D.B. Civil Writ Petition No. 9469/2021
57. D.B. Civil Writ Petition No. 9587/2021
58. D.B. Civil Writ Petition No. 14257/2021
59. D.B. Civil Writ Petition No. 16519/2021
60. D.B. Civil Writ Petition No. 16522/2021
61. D.B. Civil Writ Petition No. 16523/2021
62. D.B. Civil Writ Petition No. 16532/2021
63. D.B. Civil Writ Petition No. 16562/2021
64. D.B. Civil Writ Petition No. 16563/2021
65. D.B. Civil Writ Petition No. 1159/2022

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                                   For Petitioner(s)        :     Mr. Manish Shishodia
                                                                  Mr. Akhilesh Rajpurohit
                                   For Respondent(s)        :     Mr. Sandeep Shah, AAG
                                                                  Mr. A. S. Rathore



                                              HON'BLE MR. JUSTICE VIJAY BISHNOI

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 15/05/2023 Learned counsels for the parties pointed out that further hearing of the applications filed for transferring all proceedings before the Supreme Court is going on.

List on 07.08.2023.

Interim relief granted previously, wherever is limited, shall continue till further orders. This is without prejudice to the pending applications of the State Government for vacating the stay which may be taken in future, if need so arises. (PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 97-AjaySingh/-

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