Supreme Court - Daily Orders
Sharmila Raj Thackeray vs Kanchan Sunil Mansingani on 9 September, 2022
Author: M.M. Sundresh
Bench: M.M. Sundresh
ITEM NO.1701 COURT NO.5 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 2074/2014
SHARMILA RAJ THACKERAY Appellant(s)
VERSUS
KANCHAN SUNIL MANSINGANI & ANR. Respondent(s)
Date : 09-09-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.M. SUNDRESH
[IN CHAMBER]
For Appellant(s)
For Respondent(s) Mr. Sachin Patil, AOR (N/P)
UPON hearing the counsel the Court made the following
O R D E R
Even in the second call, none appeared for the counsel for the respondent.
The matter stands adjourned.
(HARSHITA UPPAL) (MATHEW ABRAHAM) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2022.09.09 17:54:38 IST Reason: