Madhya Pradesh High Court
Mrigendra Singh @ Lalu vs Kamal Ahuja on 23 February, 2018
THE HIGH COURT OF MADHYA PRADESH
FA-991-2011
(MRIGENDRA SINGH @ LALU Vs KAMAL AHUJA)
4
Jabalpur, Dated : 23-02-2018
None for the appellant.
Shri A.S. Thakur, learned counsel for the respondent.
List this matter after two weeks.
(NANDITA DUBEY) JUDGE e sh ad ak Pr Digitally signed by ASHISH KOSHTA Date: 2018.02.23 14:48:16 +05'30' a hy ad M of rt ou C h ig H