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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(c) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(c)"Extension" means all educational programmes undertaken for the purpose of ascertaining the Problems of research in agriculture and allied sciences, disseminating the results of research and providing training for the purpose of such dissemination;