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[Cites 0, Cited by 1] [Section 10(1)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(1)(ii) in Karnataka Agricultural Produce Marketing Act 1966

(ii)[one trader] [Substituted by Act 17 of 1980 w.e.f. 30.6.1979] [other than a retail trader] [Inserted by Act 16 of 1991 w.e.f. 1.8.1991] residing in the market area not disqualified under clause (2) of section 16: