Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 145F(1)] [Section 145F] [Entire Act] State of Gujarat - Subsection Section 145F(1)(e) in The Gujarat Co-Operative Societies Act, 1961 (e)if he is also disqualified by or under any other provision of this Act.