Calcutta High Court (Appellete Side)
Partha Sarathi Das vs The State Of West Bengal & Ors on 26 July, 2013
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 26.07.2013
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srm W.P. No. 22024 (W) of 2013 Partha Sarathi Das Versus The State of West Bengal & Ors.
Mr. Victor Dutta ...For the Petitioner. Mr. Sailaja Nanda Bhattacharya ...For the State.
On the prayer made on behalf of the petitioner, the hearing of this matter stands adjourned.
Let this matter appear in the Combined Monthly List of August, 2013.
( Debasish Kar Gupta, J. )