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Calcutta High Court (Appellete Side)

Partha Sarathi Das vs The State Of West Bengal & Ors on 26 July, 2013

Author: Debasish Kar Gupta

Bench: Debasish Kar Gupta

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26.07.2013

    srm  W.P. No. 22024 (W) of 2013  Partha Sarathi Das  Versus  The State of West Bengal & Ors.  

 

  Mr. Victor Dutta  ...For the Petitioner.  Mr. Sailaja Nanda Bhattacharya  ...For the State. 

 

On  the  prayer  made  on  behalf  of  the  petitioner,  the  hearing  of  this  matter stands adjourned. 

Let this matter appear in the Combined Monthly List of August, 2013. 

( Debasish Kar Gupta, J. )