Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Kerala - Subsection

Section 49(ii) in The SreeNarayanaGuru Open University Act, 2021

(ii)appointment, method of appointment, qualifications, conditions of service, powers and duties of Pro-Vice-Chancellor, Registrar, Head of School of Studies, Finance Officer, Controller of Examinations, Cyber Controller, other officers, teachers, academic employees, non-teaching employees and other employees of the University;