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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(4) in The Coimbatore City Municipal Corporation Service Rules, 1987

(4)"Approved Probationer" - "Approved Probationer" in a class or category of the sendee means a member of that class or category of the service who has satisfactorily completed his probation and awaits appointment as full member of such class or category of the service.