(b)asami to any land specified in Section 77 except in clause (a) or clause (h) or (i) thereof where such land is entrusted or deemed to be entrusted to the [Gram Panchayat] [Substituted 'Gram Sabha' by U.P. Act No. 4 of 2016, dated 11.3.2016.] under Section 59 other than j a tank specified in clause (a) of Section 61.