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Delhi High Court - Orders

Sanjay Kaushik vs Union Of India & Anr on 27 May, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva, Tushar Rao Gedela

                                      $~10
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   W.P.(C) 11546/2019
                                          SANJAY KAUSHIK                                          ..... Petitioner
                                                              Through:     Mr. Ramesh Kumar and Mr. Aditya
                                                                           Kaushik, Advocates
                                                              versus

                                          UNION OF INDIA & ANR                                  ..... Respondents
                                                              Through:     Mr. Ajay Digpaul, CGSC with Mr.
                                                                           Kamal Digpaul, Advocate for UOI

                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                          HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                       ORDER

% 27.05.2022

1. Request for pass over is made by learned counsel for the petitioner. It is not possible to accede to the request today.

2. At request, renotify on 11.07.2022.

SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J MAY 27, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:30.05.2022 11:40:00 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.