Delhi High Court - Orders
Sanjay Kaushik vs Union Of India & Anr on 27 May, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11546/2019
SANJAY KAUSHIK ..... Petitioner
Through: Mr. Ramesh Kumar and Mr. Aditya
Kaushik, Advocates
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr. Ajay Digpaul, CGSC with Mr.
Kamal Digpaul, Advocate for UOI
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 27.05.2022
1. Request for pass over is made by learned counsel for the petitioner. It is not possible to accede to the request today.
2. At request, renotify on 11.07.2022.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J MAY 27, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:30.05.2022 11:40:00 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.