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State of Bihar - Section

Section 279 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

279. Cash Award.

- The Board may institute every year cash awards to three male and three female children each of the beneficiaries in each districts at the rate of Rs. 1000/-, Rs/ 750/-, Rs. 500/- who scores highest mark in B.S.E. Board. An application in Form No. XLIII shall be submitted with such documents and within such time as may be specified by the Board.