Delhi High Court - Orders
Angika Development Society vs Union Of India & Ors on 30 October, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Tushar Rao Gedela
$~45
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 724/2023 & CM APPL. 55522/2023, CM APPL. 55523/2023
ANGIKA DEVELOPMENT SOCIETY ..... Appellant
Through: Mr. Tanmay Mehta and Mr. Anurag
Sahay, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Sushil Kumar Pandey, Senior
Panel Counsel with Ms. Neha Yadav,
Advocate for UOI.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 30.10.2023
1. Mr Mehta, appearing on behalf of the Appellant has fairly submitted before this Court that the present Appeal may be dismissed as withdrawn with liberty to approach the High Court of Judicature at Patna (the "Patna High Court").
2. Accordingly, the present Appeal along with pending applications (if any) are dismissed as withdrawn with liberty to approach the Patna High Court. It is needless to mention that we have not expressed any opinion on the merits.
SATISH CHANDRA SHARMA, CJ TUSHAR RAO GEDELA, J OCTOBER 30, 2023/d.negi This is a digitally signed order.
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