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[Cites 0, Cited by 0] [Section 19(9)] [Section 19] [Entire Act]

Greater Bengaluru City Corporation -

Section 19(9)(b) in The Bangalore City Civil Court Act, 1979

(b)in relation to the transfer of applications and proceedings under the Karnataka Rent Control Act, 1961 (Karnataka Act 22 of 1961) pending in the Court of the Civil Judge to the Court of Small Causes on the appointed date ;