Bombay High Court
Milind Madhavrao Beedkar vs The Nasik People'S Co-Op.Bank Ltd. And ... on 12 September, 2025
1-WP-7926-2003.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.7926 OF 2003
Milind Madhavrao Beedkar ... Petitioner
V/s.
The Nasik People's Co-Op.Bank
Ltd. And Ors ... Respondents
____________________________________
Mr. Suyog V. Naik i/by Siddhartha R. Ronghe, Advocate for the
Petitioner.
Mr. Nikhil Rajani i/by V. Deshpande P. Co., for the Respondent.
____________________________________
CORAM : RAJESH S. PATIL, J.
DATED : 12th September 2025 P.C.:
1. Mr. Nikhil Rajani, appearing for the Respondent has tendered the reply of Respondent. The same is taken on record.
2. By consent of both the parties, list the matter for 'Final Hearing' in the week commencing from 29th September 2025.
3. Both the parties are directed to file short synopsis along with their preposition of law and authorities relied upon by them.
(RAJESH S. PATIL, J.) 1 Sharada ::: Uploaded on - 17/09/2025 ::: Downloaded on - 19/09/2025 22:46:37 :::