Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(4) in Rajasthan Para-medical Council Act, 2008 (4)The educational or training institutions conforming to the standards fixed by the Council by regulations made under this Act, alone shall be given recognition under this Act.
