Section 44AAA in The Prevention of Food Adulteration Rules, 1955
44AAA. [ Prohibition of use of mineral oil. [Inserted by G.S.R. 732(E), dated 23rd August, 1990 (w.e.f. 23-8-1990).]
- No person shall sell or offer or expose for sale or have in his premises for the purpose of sale under any description, food articles which have been coated with mineral oil, except where the addition of mineral oil is permitted in accordance with the standards laid down in Appendix 'B'.]
