Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Odisha - Subsection Section 32(5) in The Orissa Irrigation Act, 1959 (5)Rules may be made under this Act regulating the procedure of Irrigation Officers in imposing liability for, and in assessing irrigation, revenue payable under this section.
