Supreme Court - Daily Orders
Mr. Lovis Oswam Anthony Viegas vs V M Salagaonkar And Bro Ltd on 31 March, 2015
ITEM NO.82 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s). 33258/2014
LOVIS OSWAM ANTHONY VIEGAS Petitioner(s)
VERSUS
V M SALAGAONKAR AND BRO LTD AND ORS Respondent(s)
Date : 31/03/2015 This petition was called on for hearing today.
For Petitioner(s) Mr. B. Sridhar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await the return of service of the notice already issued to the Respondent Nos. 1, 3 to 12.
The served Respondent Nos. 2 and 13 shall be at liberty to file the counter affidavit within a period of four weeks.
List again on 22.07.2015.
(M K HANJURA) Registrar JG Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.04.04 12:33:54 IST Reason: