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Supreme Court - Daily Orders

Mr. Lovis Oswam Anthony Viegas vs V M Salagaonkar And Bro Ltd on 31 March, 2015

     ITEM NO.82                         REGISTRAR COURT. 2                     SECTION IX

                                 S U P R E M E C O U R T O F           I N D I A
                                         RECORD OF PROCEEDINGS

                                        BEFORE THE REGISTRAR M K HANJURA

     Petition(s) for Special Leave to Appeal (C)                      No(s).   33258/2014

     LOVIS OSWAM ANTHONY VIEGAS                                             Petitioner(s)

                                                      VERSUS

     V M SALAGAONKAR AND BRO LTD AND ORS                                    Respondent(s)


     Date : 31/03/2015 This petition was called on for hearing today.


     For Petitioner(s)                     Mr. B. Sridhar,Adv.


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Await the return of service of the notice already issued to the Respondent Nos. 1, 3 to 12.

The served Respondent Nos. 2 and 13 shall be at liberty to file the counter affidavit within a period of four weeks.

List again on 22.07.2015.

(M K HANJURA) Registrar JG Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.04.04 12:33:54 IST Reason: