Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Kerala - Subsection Section 25(xxxv) in Kannur University Act, 1996 (xxxv)to exercise such other powers and performs such other duties as may be prescribed by this Act, the statutes, the Ordinances, the Rules, the Bye-laws and the Orders.]
