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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(2) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(2)Every Additional Controller, Inspector or other officer, appointed under sub-section (1) shall exercise such powers and discharge such functions of the Controller as the Government may by notification authorize in this behalf.