Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 21 in British Nationality Act, 1948 21. Deprivation of citizenship of United Kingdom and Colonies where persons deprived of citizenship elsewhere.- [Repealed by the British Nationality (No. 2) Act, 1964 (1964, c. 54), Section 4(2) (with effect from 16th September, 1964).]
