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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Tejender Singh vs . State Of H.P. on 13 October, 2023

Author: Virender Singh

Bench: Virender Singh

Tejender Singh Vs. State of H.P. .

Cr.MP (M) No.2628 of 2023 13.10.2023 Present: Mr. Ritesh Bhardwaj, Advocate, for the applicant.

Mr. Tejasvi Sharma & Mr. H.S. Rawat, Additional Advocates General, with Ms. Lena Guleria, Deputy Advocate General, for the of respondent.

Notice. Mr. Tejasvi Sharma, learned Additional rt Advocate General, appears and waives service of notice on behalf of the respondent.

List on 17th October, 2023, on which date, respondent-State shall produce the status report, as well as, complete record of the case.

[ (Virender Singh) Judge October 13, 2023(ps) ::: Downloaded on - 13/10/2023 20:42:10 :::CIS