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Bombay High Court

The Principal Commissioner Of Cgst And ... vs The Securities And Exchange Board Of ... on 7 September, 2022

Bench: Dhiraj Singh Thakur, Abhay Ahuja

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          CENTRAL EXCISE APPEAL NO. 45 OF 2021

 The Principal Commissioner Of Cgst And        ....PETITIONER
 Central Excise
             V/S
 The Securities And Exchange Board Of India ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 7th September, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/09/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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