Bombay High Court
The Principal Commissioner Of Cgst And ... vs The Securities And Exchange Board Of ... on 7 September, 2022
Bench: Dhiraj Singh Thakur, Abhay Ahuja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CENTRAL EXCISE APPEAL NO. 45 OF 2021
The Principal Commissioner Of Cgst And ....PETITIONER
Central Excise
V/S
The Securities And Exchange Board Of India ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE DHIRAJ SINGH THAKUR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 7th September, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 14/09/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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