Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 763] [Entire Act] State of Haryana - Subsection Section 763(7) in Punjab Jail Manual (7)An endeavour should be made to transfer prisoners in such numbers at a time that the Jail Department may not be put to loss owing to vacant seats.
