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Madhya Pradesh High Court

Vishnu Kumar Dwivedi vs The State Of Madhya Pradesh on 15 February, 2024

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6114 of 2023 (VISHNU KUMAR DWIVEDI AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 15-02-2024 Parties through their counsel.

Learned Government Advocate prays for and is granted 10 days' time to obtain criminal antecedent of the appellants.

List thereafter.





                               (SUJOY PAUL)                                                  (VIVEK JAIN)
                                  JUDGE                                                         JUDGE

                          rj




Signature Not Verified
Signed by: RAJESH KUMAR
JYOTISHI
Signing time: 2/16/2024
5:17:46 PM