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[Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act]

State of West Bengal - Subsection

Section 173(1)(i) in The West Bengal Motor Vehicles Rules, 1989

(i)obstructs any authorised employee of the permit holder in the execution of his duties or has bulky luggage of a form or description which creates annoyance or inconvenience to another passenger or is likely do so, or