Section 2(1)(g) in The Gujarat Agricultural Credit (Provision of Facilities) Act, 1979

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(g)"financial assistance" means assistance granted by way of loans, advances, guarantees or otherwise to an agriculturist-

(i)for any agricultural purpose; or

(ii)for the purpose of carrying out any State-sponsored scheme; or

(iii)for relief against distress caused by fire or by serious drought, flood or other natural calamities;

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