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State of Haryana - Section

Section 18 in Haryana Nurses Registration Council Staff Regulations, 2000

18. Travelling Allowance and Daily Allowance. [Section 12]

- For journeys undertaken by the employees of the Council in the public interest within or outside the State of Haryana with the permission of the Registrar or the President. They will be paid travelling allowance and daily allowance in accordance with the Punjab Civil Service Rules, Volume III (Travelling Allowance Rules) as may be applicable to the Government employees of the same status.