Jammu & Kashmir High Court - Srinagar Bench
Director Splendor Landbase Ltd vs A.M. Mir India Handicrafts Pvt Ltd on 23 March, 2022
Author: Sanjay Dhar
Bench: Sanjay Dhar
Item No. 51
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CRM (M) No. 283/2019
CrlM No. 969/2019.
Director Splendor Landbase Ltd.
...Petitioner (s)
Through: Mr. Syed Faisal Qadiri, Sr. Advocate with
Ms. Jaisya Ali, Advocate.
Vs
A.M. MIR India Handicrafts Pvt Ltd. .
...Respondent(s)
Through: None.
CORAM: Hon'ble Mr. Justice Sanjay Dhar, Judge
ORDER
23.03.2022 The Court has been informed that the mother of Mr. Altaf Naik, learned senior counsel appearing for the respondent has expired yesterday.
In view of this, the matter is adjourned for awaiting appearance of the respondent.
List on 19.05.2022.
Interim order, if any, in force as on date shall continue till next date of hearing before the Bench.
(Sanjay Dhar) Judge SRINAGAR 23.03.2022 Showkat