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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Tamilnadu - Subsection

Section 51(1)(vi) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

(vi)an unmarried minor mother placed in a child care institution accompanied by the Officer-in-charge when the child has no parents or guardians or relatives, as the case may be.