Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Avtar Chand vs . Satwinder Singh & Ors. on 27 April, 2022

Author: Chander Bhusan Barowalia

Bench: Chander Bhusan Barowalia

.

Avtar Chand vs. Satwinder Singh & ors.

RSA No.365/2006

A 27.4.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellant and proforma respondent No.3.

Mr. Neeraj Gupta, Sr. Advocate with Mr. Ajeet Jaswal, Advocate, for proposed LRs of respondents No.1 and 2.

As prayed for by the learned counsel for the appellant, list after two weeks.

( Chander Bhusan Barowalia ) Judge 27th April, 2022 (CS) ::: Downloaded on - 27/04/2022 20:09:54 :::CIS