Himachal Pradesh High Court
Avtar Chand vs . Satwinder Singh & Ors. on 27 April, 2022
Author: Chander Bhusan Barowalia
Bench: Chander Bhusan Barowalia
.
Avtar Chand vs. Satwinder Singh & ors.
RSA No.365/2006A 27.4.2022 Present: Mr. Divya Raj Singh, Advocate, for the appellant and proforma respondent No.3.
Mr. Neeraj Gupta, Sr. Advocate with Mr. Ajeet Jaswal, Advocate, for proposed LRs of respondents No.1 and 2.
As prayed for by the learned counsel for the appellant, list after two weeks.
( Chander Bhusan Barowalia ) Judge 27th April, 2022 (CS) ::: Downloaded on - 27/04/2022 20:09:54 :::CIS