Section 3(1)(i) in The Bombay Highways Rules, 1958

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Bombay Presidency - Subsection

Section 3(1)(i) in The Bombay Highways Rules, 1958

(i)office of the Gram Panchayat, if any, in each of the villages within, the revenue limits of which the lands between the highway boundaries and control lines marked on the map are situate,

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Bombay Presidency - Subsection

Section 3(1)(i) in The Bombay Highways Rules, 1958