Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Chattisgarh - Subsection Section 10(2) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (2)Registrar empowered by the Executive Council shall have the powers to enter into, and sign agreements and authenticate records on behalf of the University.
