Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(b)“Authority” or “IFSCA” means the International Financial Services Centres Authority established under sub-section () of Section 4 of the Act;