Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 1 in The Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958 1. Short title and commencement. (1)These rules may be called the Bombay Motor Vehicles (Taxation of Passengers) Rules, 1958.(2)They shall come into force on the 15th October, 1958.
