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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(6) in Rajasthan Para-medical Council Regulations, 2014

(6)If the number of member proposed as members of the committee, does not exceed the total number of members to form the committee, the members so proposed shall be appointed as members of the committee. If the number of member so proposed exceeds the total number of members to form the committee, ballot shall be held and the requisite number of member who obtain the largest number of votes shall be appointed.