Section 11(xii) in The Rajasthan Accounts Service Rules, 1954
(xii)[ that the Released Emergency Commissioned Officers and Short Service Commissioned Officers after release from the Army shall be deemed to be within the age-limit even though they have crossed the age-limit when they appear before the Commission had they been eligible as such at the time of their joining the Commission in the Army;] [Added by No. F. 7(2)DOP/A-II/84, 18-12-1987.]
