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Supreme Court - Daily Orders

Assistant Defence Estates Officer (Now ... vs Communidade Of Cotombi . on 12 June, 2019

Bench: Indira Banerjee, Ajay Rastogi

     ITEM NO.105                               COURT NO.4                 SECTION III

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   8749/2013

     ASSISTANT DEFENCE ESTATES OFFICER
     (NOW DEFENSE ESTATE OFFICE)                                         Appellant(s)

                                                       VERSUS

     COMMUNIDADE OF COTOMBI . & ANR.                                      Respondent(s)



     Date : 12-06-2019 This appeal was called on for hearing today.

     CORAM :                 HON'BLE MS. JUSTICE INDIRA BANERJEE
                             HON'BLE MR. JUSTICE AJAY RASTOGI
                                   (VACATION BENCH)

     For Appellant(s)                  Mr.   Vikramjit Banerjee, ASG
                                       Mr.   Abhishek Kumar, Adv.
                                       Mr.   Arvind Kumar Sharma, Adv.
                                       Mr.   Sachin Sharma, Adv.
                                       Mr.   Mukesh Kumar Maroria, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The matter stands adjourned for four weeks.

(ASHWANI KUMAR) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.06.13 14:31:00 IST Reason: