Supreme Court - Daily Orders
Assistant Defence Estates Officer (Now ... vs Communidade Of Cotombi . on 12 June, 2019
Bench: Indira Banerjee, Ajay Rastogi
ITEM NO.105 COURT NO.4 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 8749/2013
ASSISTANT DEFENCE ESTATES OFFICER
(NOW DEFENSE ESTATE OFFICE) Appellant(s)
VERSUS
COMMUNIDADE OF COTOMBI . & ANR. Respondent(s)
Date : 12-06-2019 This appeal was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE INDIRA BANERJEE
HON'BLE MR. JUSTICE AJAY RASTOGI
(VACATION BENCH)
For Appellant(s) Mr. Vikramjit Banerjee, ASG
Mr. Abhishek Kumar, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mr. Sachin Sharma, Adv.
Mr. Mukesh Kumar Maroria, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned for four weeks.
(ASHWANI KUMAR) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.06.13 14:31:00 IST Reason: