Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 13 in The Orissa Panchayat Samiti Budget Rules, 1969 13. The Collector shall approve the Budget of the Panchayat Samiti with such modification as he deems expedient by the 20th March and communicate his approval promptly.
