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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(6)(b) in Rajasthan Entertainments and Advertisements Tax Act, 1957

(b)admission to which at the rate, if any fixed by the proprietor for the class is not open to the members of the general public.