Section 13(1)(d) in Weapons of Mass Destruction and their Delivery Systems (Prohibition of Unlawful Activities) Implementation Rules, 2016

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

(d)to give such directions to any other Advisory Committee, as may be necessary or expedient, relating to any matter under the Act;

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