Allahabad High Court
Smt. Nasreen Begum & Another vs Regional Manager, U.P.S.R.T.C. ... on 4 July, 2017
Author: Bharati Sapru
Bench: Bharati Sapru, Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 869 of 2017 Appellant :- Smt. Nasreen Begum & Another Respondent :- Regional Manager, U.P.S.R.T.C. Varanasi & Another Counsel for Appellant :- Ankur Mehrotra Hon'ble Bharati Sapru,J.
Hon'ble Mahesh Chandra Tripathi,J.
Issue notice to the respondents on the application under Section 5 of the Limitation Act by RPAD returnable at an early date.
Order Date :- 4.7.2017 pks