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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(b) in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

(b)send a report of the result of the election to the Inspector and to such other officer or authority as may be specified by the Government in this regard, by general or special order;