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Daman and Diu - Section

Section 31 in The Daman And Diu Panchayat Regulation, 2012

31. Transfer of any work or institution to Gram Panchayat.

- The Administrator may entrust to the Gram Panchayat, the execution, maintenance Transfer of any work or or repair of any work or the management of any institution on behalf of the Administration or any local authority :Provided that the funds necessary for the execution, maintenance or repairs of the work or the management of the institution shall be placed by the Administration or such local authority at the disposal of the Gram Panchayat.