Delhi High Court - Orders
Lg Polymers India Private Limited vs S.J. Polymers & Anr on 25 February, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-7
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 646/2021 and I.A. 16521/2021, I.A. 16522/2021, I.A.
35677/2024, I.A. 40708/2024
LG POLYMERS INDIA PRIVATE LIMITED
.....Plaintiff
Through: Mr. Neil Hildreth, Mr. Rahul Jain and
Mr. Kshitiz Arya, Advs.
versus
S.J. POLYMERS & ANR.
.....Defendant
Through: Mr. Alok Kumar, Sr. Adv. with Mr.
Amit Kumar Singh and Mr. Manan
Soni, Advs.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 25.02.2025
1. The Hon'ble Judge is not holding the Court today.
2. List on 23.04.2025.
BY ORDER (COURT MASTER) FEBRUARY 25, 2025/P/AKS Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2025 at 22:46:28