Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Lg Polymers India Private Limited vs S.J. Polymers & Anr on 25 February, 2025

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~O-7
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 646/2021 and I.A. 16521/2021, I.A. 16522/2021, I.A.
                                                35677/2024, I.A. 40708/2024
                                                LG POLYMERS INDIA PRIVATE LIMITED
                                                                                                                                         .....Plaintiff
                                                                                      Through:                 Mr. Neil Hildreth, Mr. Rahul Jain and
                                                                                                               Mr. Kshitiz Arya, Advs.

                                                                                      versus

                                                S.J. POLYMERS & ANR.
                                                                                                                                    .....Defendant
                                                                                      Through:                 Mr. Alok Kumar, Sr. Adv. with Mr.
                                                                                                               Amit Kumar Singh and Mr. Manan
                                                                                                               Soni, Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                      ORDER

% 25.02.2025

1. The Hon'ble Judge is not holding the Court today.

2. List on 23.04.2025.

BY ORDER (COURT MASTER) FEBRUARY 25, 2025/P/AKS Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/02/2025 at 22:46:28