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Rajasthan High Court - Jaipur

State Of Raj. & Anr vs Jagdish Prasad & Ors on 27 April, 2011

Author: Dalip Singh

Bench: Dalip Singh

    

 
 
 

 IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JAIPUR BENCH

D.B. Civil Special Appeal [Writ] No.0330/2007
State of Raj. & Anr.
Versus 
Jagdish Prasad  & Ors. 
DATE OF ORDER     :      27/04/2011
HON'BLE MR.JUSTICE DALIP SINGH
HON'BLE MR.JUSTICE S.S.KOTHARI

None present for appellant

***

The matter is pending since 2007. The defects pointed out by the office have not been removed despite opportunities having been granted to the learned counsel for the appellant.

Accordingly, the special appeal stands dismissed for non-prosecution.

[S.S.KOTHARI], J.                       	                 [DALIP SINGH],J.




FRBOHRA0330SAW2007 27-04.do