Rajasthan High Court - Jaipur
State Of Raj. & Anr vs Jagdish Prasad & Ors on 27 April, 2011
Author: Dalip Singh
Bench: Dalip Singh
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH D.B. Civil Special Appeal [Writ] No.0330/2007 State of Raj. & Anr. Versus Jagdish Prasad & Ors. DATE OF ORDER : 27/04/2011 HON'BLE MR.JUSTICE DALIP SINGH HON'BLE MR.JUSTICE S.S.KOTHARI None present for appellant ***
The matter is pending since 2007. The defects pointed out by the office have not been removed despite opportunities having been granted to the learned counsel for the appellant.
Accordingly, the special appeal stands dismissed for non-prosecution.
[S.S.KOTHARI], J. [DALIP SINGH],J. FRBOHRA0330SAW2007 27-04.do