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Union of India - Section

Section 28 in The Motor Vehicles (Driving) Regulations, 2017

28. Vehicle breakdown.

- In case a vehicle with more than two wheels has broken down at a place where it can be recognised in time as a stationary obstacle,-i. the hazard warning lights of the vehicle shall be switched on immediately;ii. on highways and major roads with fast speed, reflective traffic warning triangles shall be placed at a distance of fifty meters behind the broken-down vehicle; andiii. if there is a bend on the road where the vehicle is parked, reflective traffic warning triangles shall be placed before the bend.